HON BLE . ACHINTYA MALLA BUJOR BARUA
404 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 404 |
Disposal nature
| Disposed Of | 329 |
| Allowed | 39 |
| Dismissed | 30 |
| Rejected | 2 |
| Disposed On Motion date after hearing the both sides | 1 |
| Dismissed on withdrawal with liberty to approach again | 1 |
| Dismissed On withdrawal no order for such liberty | 1 |
| Dismissed As infractuous | 1 |
Recent judgments
- MD. KAMAL HUSSAIN v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2021-06-11)
- REJIA KHATUN v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2021-05-21)
- JASIR AHMED v. UCO BANK AND 2 ORS — Gauhati High Court (2021-05-18)
- MD. ASADUR RAHMAN v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2021-02-12)
- THE STATE OF ARUNACHAL PRADESH AND ANR v. SRI BIRI TAHA AND 9 ORS — Gauhati High Court (2021-02-12)
- THE ASSAM POWER DISTRIBUTION COMPANY LTD. AND 7 ORS v. SUKHEN KANWAR AND ANR — Gauhati High Court (2021-02-12)
- KHAN BROTHERS v. THE STATE OF ASSAM AND 9 ORS — Gauhati High Court (2021-02-12)
- THE ASSAM POWER DISTRIBUTION COMPANY LTD. AND 7 ORS v. SUKHEN KANWAR AND ANR — Gauhati High Court (2021-02-12)
- M/S FARMERS WORLD v. THE STATE OF ASSAM AND 9 ORS — Gauhati High Court (2021-02-12)
- DIPTI PRASAD PEGU v. UMALATA DOLEY PEGU AND 10 ORS. — Gauhati High Court (2021-02-12)
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