HON

488 recorded High Court judgment(s) · 1989–2023

Courts

Disposal nature

Recent judgments

• RSRTC v. RTA AND ORS — Rajasthan High Court (2023-09-06)
• MANGI LAL v. GOVERDHAN SINGH and ORS. — Rajasthan High Court (2018-04-22)
• MANROOP RAM v. AABAD KHAN and ORS. — Rajasthan High Court (2018-04-22)
• SMT. GANGA BAI and ORS. v. MADAN SINGH and ORS. — Rajasthan High Court (2018-04-22)
• SATISH v. BALVINDER SINGH and ORS. — Rajasthan High Court (2018-04-22)
• PAYAL and ORS v. BHANWARLAL and ORS — Rajasthan High Court (2018-04-22)
• SMT. PREMA @ PREMLATA v. SWASTHI NATH SINGH and ORS. — Rajasthan High Court (2018-04-22)
• RANJEET v. SURESH KUMAR and ANR. — Rajasthan High Court (2018-04-22)
• SMT. GAWRI DEVI v. GANGA RAM and ANR. — Rajasthan High Court (2018-04-22)
• MOHIT and ANR. v. RAJENDRA and ANR. — Rajasthan High Court (2018-04-22)