LexHITESH KUMAR SARMA
12,577 recorded High Court judgment(s) · 2018–2022
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 12577 |
Disposal nature
| Disposed Of | 9528 |
| Allowed | 1978 |
| Rejected | 822 |
| Dismissed | 91 |
| Dismissed For Non-prosecution | 60 |
| Closed | 30 |
| Disposed On Motion date after hearing the both sides | 25 |
| Dismissed on withdrawal with liberty to approach again | 14 |
Recent judgments
- SMT. ANIMA BARUAH AND 2 ORS. v. BHUBANESWAR DAS AND ANR. — Gauhati High Court (2022-06-30)
- NILAXI RAJKHOWA v. POLASH TAMULI — Gauhati High Court (2022-06-30)
- NIRMAL KALITA v. THE STATE OF ASSAM — Gauhati High Court (2022-06-29)
- ARUP DEKA @ PINKU v. THE STATE OF ASSAM — Gauhati High Court (2022-06-29)
- DOLI PASWAN v. KISHAN SINGH — Gauhati High Court (2022-06-29)
- LONGSON RONGHANG v. THE STATE OF ASSAM — Gauhati High Court (2022-06-29)
- JAHANGIR ALOM @ JAHAN UDDIN v. THE STATE OF ASSAM — Gauhati High Court (2022-06-28)
- GANESH BARMAN v. SMT. SUBARNA BAYAN — Gauhati High Court (2022-06-28)
- RAFIUL HUSSAIN v. THE STATE OF ASSAM — Gauhati High Court (2022-06-28)
- RUBY DAS v. CHINMOY DAS — Gauhati High Court (2022-06-27)