HITESH KUMAR SARMA

29 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• SEEMA RANI BORA v. THE STATE OF AP — Gauhati High Court (2019-12-19)
• MILAN SAIKIA v. THE STATE OF AP — Gauhati High Court (2019-12-19)
• Doba Lamnio v. THE STATE OF AP — Gauhati High Court (2019-12-18)
• SHRI TACHOK @ PUSOK NIMA v. THE STATE OF A.P. — Gauhati High Court (2019-12-18)
• SHRI KOKEN TABA v. SHRI YIDAK BASAR — Gauhati High Court (2019-12-18)
• SHRI SIME KILLO@APA v. THE STATE OF A.P. — Gauhati High Court (2019-12-18)
• KIPA PAPI v. THE STATE OF AP — Gauhati High Court (2019-12-16)
• REMRAN JUGLI v. THE STATE OF AP — Gauhati High Court (2019-12-13)
• SHRI NABAM TANIA v. THE STATE OF A.P. — Gauhati High Court (2019-12-13)
• UNION OF INDIA v. SHRI JAMENSO KRI — Gauhati High Court (2019-12-13)