HIRANMAY BHATTACHARYYA, SUPRATIM BHATTACHARYA

27 recorded High Court judgment(s) · 2020–2026

Courts

Disposal nature

Recent judgments

• ANE INDUSTRIES PVT LTD v. M/S EASTERN COALFIEDS LTD AND ORS — Calcutta High Court (2026-06-03)
• MAHALAXMI INFRA CONTRACT PVT. LTD. v. M/S EASTERN COALFIELDS LTD. AND ORS — Calcutta High Court (2026-06-03)
• ANE INDUSTRIES PVT LTD v. M/S EASTERN COALFIELDS LTD AND ORS — Calcutta High Court (2026-06-03)
• BULAND JAVED AND ANR. v. REJINA BEGAM SARDAR — Calcutta High Court (2025-07-25)
• DR DIPANKAR CHAKRABARTI v. W B CLINICAL ESTABLISHMENT REGULATORY COMMISSION AND ORS — Calcutta High Court (2025-07-25)
• DR. DIPANKAR CHAKRABARTI v. WEST BENGAL CLINICAL ESTABLISHMENT REGULATORY COMMISSION AND ORS — Calcutta High Court (2025-02-13)
• MINU PATRA AND ORS. v. MAITRAYE HAZRA AND ANR. — Calcutta High Court (2023-12-29)
• MUSTAFA FAKRUDDIN DAK v. THE STATE OF WEST BENGAL — Calcutta High Court (2023-12-29)
• JASHIM MINA AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2023-12-29)
• SUBRATA SEN @ POM @ PAM v. STATE OF WEST BENGAL — Calcutta High Court (2023-12-29)