LexHIRANMAY BHATTACHARYYA
6,471 recorded High Court judgment(s) · 2002–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 6471 |
Disposal nature
| DISPOSED | 3745 |
| DISMISSED FOR DEFAULT | 1305 |
| DISMISSED | 747 |
| DISMISSED AS WITHDRAWN | 302 |
| ALLOWED | 168 |
| DISMISSED AS NOT PRESSED | 73 |
| DISMISSED AS INFRUCTUOUS | 71 |
| DISMISSED FOR NON PROSECUTION | 25 |
Recent judgments
- BANCHHARAM FOOD PRODUCTS PRIVATE LIMITED AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-22)
- ANKIT SUREKA v. THE LAND MANAGER, BIDHANNAGAR, DEPARTMENT OF URBAN DEVELOPMENT AND MUNICIPAL AFFAIRS AND ORS — Calcutta High Court (2026-05-22)
- BADARTALA MADHYAMIK BALIKA VIDYAMANDIR AND ANR. v. PRINCIPAL SECRETARY, LAND AND LAND REFORMS AND REFUGEE RELIEF AND REHABILITATION DEPT. AND ORS. — Calcutta High Court (2026-05-21)
- SRIDIP KUMAR BERA v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-21)
- WASHIM GOLDAR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- KABERI BAG v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-21)
- UTTAM KUMAR SANTRA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- SRIDIP KUMAR BERA v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-21)
- FLOWER VALLEY FLORICULTURE PVT LTD v. AIRPLAZA RETAIL HOLDINGS PVT LTD — Calcutta High Court (2026-05-20)
- SAIKAT MITRA v. AMRITA DUTTA — Calcutta High Court (2026-05-20)