LexHIMMAT RAM PANWAR
7,941 recorded High Court judgment(s) · 2004–2011
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 7941 |
Disposal nature
| PREMPTORY | 5666 |
| (unspecified) | 2251 |
| TRANSFERRED | 13 |
| DISPOSED OF | 4 |
| REMANDED | 3 |
| DISMISSED | 2 |
| MODIFIED | 1 |
| By CRLAS-CRLAD | 1 |
Recent judgments
- NIPU @ RAJESH v. STATE and ANR. — Rajasthan High Court (2011-08-19)
- SURESH v. STATE and ORS. — Rajasthan High Court (2011-08-11)
- MANISH v. SMT.SHANTI DEVI — Rajasthan High Court (2010-02-02)
- MUNNA LAL and ORS. v. HEERA LAL — Rajasthan High Court (2010-02-02)
- RAM NARAYAN v. SMT.ASHA DEVI — Rajasthan High Court (2010-02-02)
- ASHOK KUMAR SHARMA v. MANOJ KUMAR — Rajasthan High Court (2010-02-02)
- SUKH DEV v. RAMESHWAR LAL — Rajasthan High Court (2010-02-02)
- U.I.T.,BIKANER v. GORDHANDASS and ORS — Rajasthan High Court (2010-01-12)
- CHHANGA MAL v. DHAN RAJ and ORS — Rajasthan High Court (2009-11-24)
- MANGI LAL v. PUNJAB NATIONAL BANK — Rajasthan High Court (2009-10-27)