HIMA KOHLI, . VINOD GOEL

33 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• SIMMI DHAWAN v. CAPITAL FIRST LTD.(FOMALLY M/S FUTURE CAPITAL HOLDING LTD.) AND ORS. — Delhi High Court (2019-09-11)
• AMANDEEP SINGH & ANR v. DENA BANK & ORS — Delhi High Court (2019-08-23)
• SHAMBHU YADAV v. STATE — Delhi High Court (2019-05-24)
• PHOOL SINGH & ORS v. UNION OF INDIA — Delhi High Court (2019-05-22)
• RASHMI TANDON v. SHREE RAJEEV TANDON & ANR — Delhi High Court (2019-05-22)
• ABDUL GHAFFAR (DECEASED) THR LRS & ANR v. LAL MAHAL LTD — Delhi High Court (2019-05-21)
• JASPREET KAUR v. HARPREET SINGH — Delhi High Court (2019-05-20)
• PALLAVI GANDHI v. ANSHUL RAI — Delhi High Court (2019-05-20)
• UJJAL SINGH TANEJA v. PUNJAB AND SIND BANK AND ORS. — Delhi High Court (2019-05-17)
• SADDAK HUSSAIN v. STATE (NCT OF DELHI) — Delhi High Court (2019-05-15)