HIMA KOHLI, . SUNIL GAUR

530 recorded High Court judgment(s) · 2007–2024

Courts

Disposal nature

Recent judgments

• NATIONAL INSURANCE CO LTD v. SINDHU RAI & ORS — Delhi High Court (2024-09-14)
• SARASWATI KUNJ WELFARE SOCIETY v. MCD AND ANR — Delhi High Court (2024-08-05)
• HAMDARD LABORATORIES (INDIA) v. MCD AND ORS — Delhi High Court (2024-07-22)
• RITNAND BALVED EDUCATION FOUNDATION AND ORS v. EAST DELHI MUNICIPAL CORPORATION AND ORS — Delhi High Court (2024-07-01)
• KALASH CHANDER v. UOI THR. DIRECTOR GENERAL B.S.F. — Delhi High Court (2020-02-26)
• LNK DALBIR SINGH v. UOI & ORS. — Delhi High Court (2019-03-06)
• UNION OF INDIA & ORS v. SHAIRA A KHAN — Delhi High Court (2019-01-22)
• CHOLAMANDALAM MS GENERAL INSURANCE CO LTD v. MS RAHAT KHANAM & ORS — Delhi High Court (2017-07-31)
• KALAWATI & ORS v. INTIZAR ALI — Delhi High Court (2017-03-27)
• DALJEET SINGH v. KRISHNA KUMARI — Delhi High Court (2017-02-13)