HIMA KOHLI, . SUBRAMONIUM PRASAD

200 recorded High Court judgment(s) · 2011–2026

Courts

Disposal nature

Recent judgments

• M/S SATYAA PRAKASH & BROTHERS PVT. LTD. v. MCD — Delhi High Court (2026-01-20)
• DELHI DEVELOPMENT AUTHORITY v. KISHAN CHAND SAINI — Delhi High Court (2025-01-29)
• RASHMI v. MANISH BHALLA — Delhi High Court (2024-11-07)
• RAMESH KUMAR v. DCP, SOUTH DISTRICT THROUGH THE COMMISSHIONER OF POLICE AND ORS — Delhi High Court (2024-10-15)
• M/S ANEJA AGENCIES v. M/S PRIKNIT RETAILS LTD & ORS — Delhi High Court (2024-09-19)
• CHASVINDER SINGH v. M/S SWISS AUTO PVT LTD & ORS — Delhi High Court (2024-08-30)
• RENU SHARMA & ANR v. MOOL CHAND SHARMA — Delhi High Court (2024-07-18)
• RENU SHARMA v. MC SHARMA & ANR — Delhi High Court (2024-07-18)
• M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA v. M/S AFCONS INFRATRUCTURE LTD — Delhi High Court (2024-07-02)
• SVC COOPERATIVE BANK LTD v. TRINITY TOUCH PVT LTD — Delhi High Court (2024-07-02)