HIMA KOHLI, . SANGITA DHINGRA SEHGAL

113 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• RAJESH KATYAL & ORS v. ZAHOOR AHMAD — Delhi High Court (2017-10-11)
• PANKAJ ROY WADHWA AND ORS v. REGISTRAR COOPERAVTIVE SOCITIES AND ORS — Delhi High Court (2017-05-31)
• GOPAL SINGH HANOT v. UCO BANK & ORS — Delhi High Court (2017-05-31)
• RITU SAHU JAIN v. THE STATE (NCT OF DELHI) & ORS — Delhi High Court (2017-05-31)
• MEETA SACHDEV v. ASHISH BHARTI — Delhi High Court (2017-05-30)
• S K GUPTA & ANR v. POOJA GUPTA & ANR — Delhi High Court (2017-05-30)
• M/S HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED v. M/S NTPC LTD KAHALGAON SUPER THERMAL POWER STATION — Delhi High Court (2017-05-30)
• JAYA RATHORE & ORS v. DENA BANK — Delhi High Court (2017-05-30)
• DAULAT RAM v. REGISTRAR CO-OPERATIVE SOCIETIES AND ORS — Delhi High Court (2017-05-30)
• VINEET ADYA v. M/S CARABIAN LEISURE & ENTERTAINMENT PVT & ANR — Delhi High Court (2017-05-29)