HIMA KOHLI, . PRATIBHA RANI

348 recorded High Court judgment(s) · 2016–2020

Courts

Disposal nature

Recent judgments

• HOTEL CORPORATION OF INDIA v. SUDESH KUMAR JULKA & ORS. — Delhi High Court (2020-01-29)
• MANOJ KUMAR v. UNION OF INDIA AND ORS. — Delhi High Court (2019-02-27)
• MS. PI AND ORS. v. JAWAHARLAL NEHRU UNIVERSITY AND ORS. — Delhi High Court (2019-01-25)
• M/S DR. RANDHAWA ULTRASONOGRAPHY IMAGING AND RESEARCH INSTITUTE v. UNION OF INDIA AND ORS. — Delhi High Court (2018-11-20)
• EX.CONST. KRISHAN KUMAR DUBEY v. UOI & ORS. — Delhi High Court (2018-11-15)
• GIRDHARI CHOUDHARI INDUSTRIAL TRAINING CENTRE v. DIRECTORATE GENERAL OF TRAINING — Delhi High Court (2018-10-31)
• GULSHAN v. NORTH DELHI MUNICIPAL CORPORATION AND ORS — Delhi High Court (2018-10-08)
• LEELA DEVI v. SUB DIVISIONAL MAGISTRATE (S.D.M) AND ANR. — Delhi High Court (2018-08-08)
• GIAN GUPTA v. SOUTH DELHI MUNICIPAL CORPORATION — Delhi High Court (2018-06-04)
• ZAKIR HASAN KHAN v. UNION OF INDIA AND ORS. — Delhi High Court (2018-06-01)