HIMA KOHLI, . MANOJ KUMAR OHRI

56 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. JAIVEER SINGH CHAUHAN, ADVOCATE — Delhi High Court (2019-02-26)
• SUNIL DUGGAL & ORS. v. STATE — Delhi High Court (2019-02-25)
• VIPIN KUMAR SAINI v. STATE — Delhi High Court (2019-02-22)
• COL JAGDISH PRASAD v. UNION OF INDIA AND ORS. — Delhi High Court (2019-02-22)
• SANNO v. STATE — Delhi High Court (2019-02-22)
• STATE OF NCT OF DELH v. SANJAY SIKKA — Delhi High Court (2019-02-21)
• VEERPAL v. THE STATE ( NCT OF DELHI) & ORS — Delhi High Court (2019-02-21)
• RAM AGAR SINGH v. THE GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2019-02-20)
• POOJA SHARMA v. THE STATE OF NCT DELHI & ORS — Delhi High Court (2019-02-19)
• LAXMAN GUPTA v. STATE — Delhi High Court (2019-02-15)