HIMA KOHLI, . DEEPA SHARMA

232 recorded High Court judgment(s) · 2014–2019

Courts

Disposal nature

Recent judgments

• DR SHYAM PRAKASH PANJIYAR v. RINO & ANR — Delhi High Court (2019-02-18)
• SUBHASH BANSAL v. UOI & ORS. — Delhi High Court (2018-03-09)
• MAHIR RAZA v. BHUPINDER SINGH AND ORS — Delhi High Court (2018-02-12)
• MADHU MALIK v. DELHI DEVELOPMENT AUTHORITY & ANR — Delhi High Court (2018-01-29)
• RAJ KUMARI & ANR v. PARPATI DEVI & ORS — Delhi High Court (2018-01-22)
• NARINDER PAL SINGH v. STATE AND ANR — Delhi High Court (2018-01-12)
• DAV COLLEGE TRUST AND MANAGEMNET SOCIETY & ANR v. DELHI DEVELOPMENT AUTHORITY — Delhi High Court (2018-01-05)
• ROSHNI RAMAN v. UNIVERSITY OF DELHI & ORS — Delhi High Court (2017-12-20)
• NORTH DELHI MUNICIPAL CORPORATION v. MAHESH SINGAL — Delhi High Court (2017-12-13)
• RAMA PHOTOS PVT. LTD. v. LAND AND DEVELOPMENT OFFICE & ANR — Delhi High Court (2017-12-05)