LexHIMA KOHLI,A.ABHISHEK REDDY
60 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 60 |
Disposal nature
| DISPOSED OF NO COSTS | 22 |
| CLOSED NO COSTS | 17 |
| DISPOSED OF AS NOT PRESSED | 6 |
| DISMISSED | 4 |
| DISPOSED OF AS INFRUCTUOUS | 3 |
| WITHDRAWN | 3 |
| DISMISSED WITH COSTS | 2 |
| DISMISSED NO COSTS | 1 |
Recent judgments
- Indian Oil Corporation Limited and another v. M/s Podduturi Services and another — Telangana High Court (2021-08-13)
- Mufti Mohammed Rayess Uddin v. The State of Telangana and 13 others — Telangana High Court (2021-08-06)
- The Telangana State Waqf Board v. Mohd.Altaf — Telangana High Court (2021-08-06)
- Mohd Zaheer v. Sri Vishnu S Worrier — Telangana High Court (2021-08-06)
- Telangana Housing Board (Formerly Andhra Pradesh Housing Board) v. Mr. R. Venugopal Reddy and 2 others — Telangana High Court (2021-08-06)
- Rachakonda Nagaiah v. The State of Telangana and 9 others — Telangana High Court (2021-08-06)
- Nirmala and 5 others v. The State of Telangana and 4 others — Telangana High Court (2021-07-16)
- K. Krishna Goud v. The State of Telangana and 3 Others — Telangana High Court (2021-07-16)
- KRISHNAVENI VHENJI v. ARVINDCHENJI — Telangana High Court (2021-07-16)
- Mr. Rajesh Agarwal v. State Bank of India, And another — Telangana High Court (2021-07-16)