LexHEMANT M. PRACHCHHAK
1,925 recorded High Court judgment(s) · 2018–2026
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 1925 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 532 |
| 27-WITHDRAWN @ ADM.STAGE | 220 |
| 40-WITHDRAWN @ FH | 210 |
| 44-PARTLY ALLOWED @ FH | 165 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 121 |
| 26-DISMISSED @ ADM.STAGE | 121 |
| DISPOSED AS INFRUCTUOUS | 107 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 97 |
Recent judgments
- PATEL BIPINCHANDRA PURSHOTTAMDAS v. REGIONAL PASSPORT OFFICER AHMEDABAD — Gujarat High Court (2026-05-08)
- RAMESHBHAI NATHUBHAI CHAUDHARY v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- MITESH BHARATBHAI MEVADA v. THE STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- JAGABHAI KUKABHAI BAVALIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- HANSABEN DAHYABHAI PATHAK v. UNION OF INDIA — Gujarat High Court (2026-05-08)
- ABDULHANIF ABDULRAZAQ SHAIKH v. THE REGIONAL PASSPORT OFFICE — Gujarat High Court (2026-05-08)
- AMIT MANUBHAI PAREKH v. REGIONAL PASSPORT OFFICE, AHMEDABAD — Gujarat High Court (2026-05-08)
- JAYESHBHAI NATWARBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- MITHUBHAI MANGALDAS NAKAR (RAJGOR) v. PACHIM GUJARAT VIJ COMPANY LIMITED — Gujarat High Court (2026-05-08)
- SHIYAL DHIRABHAI MASHRUBHAI v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)