LexHEMANT KUMAR SRIVASTAVA,. RAJENDRA KUMAR MISHRA
447 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 447 |
Disposal nature
| DISMISSED | 217 |
| ALLOWED | 150 |
| CONVERTED | 34 |
| DISPOSED | 28 |
| PARTLY ALLOWED (DISPOSAL) | 7 |
| ABATED | 5 |
| WITHDRAWN | 4 |
| D.F.D. FOR NON APPEARANCE | 1 |
Recent judgments
- Ajay Kumar Thakur v. The State of Bihar — Patna High Court (2020-05-11)
- Prakash Tiwary v. The State of Bihar — Patna High Court (2020-05-11)
- Pawan Kumar, v. The State of Bihar — Patna High Court (2020-05-11)
- Nelam Deo v. The Chief Sercretary — Patna High Court (2020-05-11)
- PRAMOD KUMAR v. CHUNNU YADAV — Patna High Court (2020-03-05)
- Sunita Kumari v. The State Of Bihar and Ors — Patna High Court (2020-02-28)
- The State Of Bihar and Ors v. Raghvendra Kumar — Patna High Court (2020-02-27)
- Dr. Sanjay Kumar Singh v. Papli Kumari — Patna High Court (2020-02-26)
- Mandavi Kumari v. Bihar Public Service Commission and Ors — Patna High Court (2020-02-26)
- The Administrator, Bihar State Road Transport Corporation and Ors v. Jugeshwar Sharma — Patna High Court (2020-02-19)