HEMANT KUMAR SRIVASTAVA,. PRABHAT KUMAR SINGH

386 recorded High Court judgment(s) · 1994–2020

Courts

Disposal nature

Recent judgments

• RUDAL YADAV and ORS v. STATE OF BIHAR — Patna High Court (2020-09-09)
• Dr. Sushil Kumar Singh v. The B. N. Mandal University and Ors — Patna High Court (2020-02-05)
• Vinita Kumari v. The State of Bihar — Patna High Court (2020-02-05)
• Ramesh Kumar Singh v. The State of Bihar — Patna High Court (2020-02-04)
• The State Of Bihar and Ors v. Ram Chandra Singh — Patna High Court (2020-02-04)
• The State Of Bihar and Ors v. SMT. JIVACHI DEVI — Patna High Court (2020-02-04)
• Dr. Randhir Kumar v. The State Of Bihar and Ors — Patna High Court (2020-02-03)
• Ashok Mandal v. Amrita Devi — Patna High Court (2020-02-03)
• Gunjesh Narayan v. Anjali Kumari — Patna High Court (2020-02-03)
• Shivanand Gupta v. Kavita Gupta — Patna High Court (2020-02-03)