LexHEMANT KUMAR SRIVASTAVA,. PARTHA SARTHY
82 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 82 |
Disposal nature
| DISMISSED | 47 |
| ALLOWED | 13 |
| WITHDRAWN | 8 |
| CONVERTED | 5 |
| ABATED | 4 |
| DISPOSED | 3 |
| PARTLY ALLOWED (DISPOSAL) | 2 |
Recent judgments
- Kumari Rekha v. Shambh Sharan Paswan — Patna High Court (2020-06-04)
- The Indian Bank through CMD v. Kaushal Kishore Thakur — Patna High Court (2020-06-04)
- Most. Sangeeta Singh v. Bindhyachal Singh — Patna High Court (2020-05-18)
- Most. Sangeeta Singh v. Bindhyachal Singh — Patna High Court (2020-05-18)
- Ram Kishore Singh v. The State of Bihar — Patna High Court (2020-03-19)
- Arti Kumari v. The State of Bihar — Patna High Court (2019-12-20)
- Ashok Kumar, v. Indu Kumari, — Patna High Court (2019-11-21)
- Bibi Fatima v. Md. Sarfaraj Khan — Patna High Court (2019-11-21)
- Smt. Shanti Devi @ Shanti Devi v. Sachidanand Singh @ Sachidanand Prasad — Patna High Court (2019-11-21)
- RAJENDRA PRASAD SINGH and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2019-11-21)