HEMANT KUMAR SRIVASTAVA
29,034 recorded High Court judgment(s) · 2011–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 29034 |
Disposal nature
| BAIL GRANTED | 20112 |
| REJECTED | 3908 |
| DISPOSED | 1804 |
| DISMISSED | 1094 |
| WITHDRAWN | 980 |
| ALLOWED | 640 |
| BAIL REJECTED | 242 |
| D.F.D. FOR NON APPEARANCE | 213 |
Recent judgments
- SANJIV SINGH @ SANJIV KUMAR SINGH v. THE STATE OF BIHAR — Patna High Court (2021-01-30)
- ABHISHEK KUMAR v. THE STATE OF BIHAR — Patna High Court (2021-01-30)
- LALAN SAH v. THE STATE OF BIHAR — Patna High Court (2021-01-29)
- SERAJ AHMED v. The State of Bihar — Patna High Court (2021-01-29)
- SURESH PRASAD YADAV, Home Guard No. 360509 v. THE STATE OF BIHAR — Patna High Court (2021-01-29)
- SHAMBHU SAH v. The State of Bihar — Patna High Court (2021-01-29)
- MD. ADIL v. The State of Bihar — Patna High Court (2021-01-29)
- RAMBABU KUMAR @ VIKASH KUMAR @ SONU v. THE STATE OF BIHAR — Patna High Court (2021-01-27)
- MD. ARSHAD @ MD. ARSAD @ OSED @ MD. OSED v. The State of Bihar — Patna High Court (2021-01-27)
- GOPAL PRASAD v. The State of Bihar — Patna High Court (2021-01-27)
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