HEMANT GUPTA,. VIJENDER SINGH MALIK

40 recorded High Court judgment(s) · 2011–2013

Courts

Disposal nature

Recent judgments

• BHARAT SANCHAR NIGAM LTD. v. VIPIN GUPTA — Punjab & Haryana High Court (2013-08-23)
• RANBIR SINGH v. AMAR SINGH AND ANOTHER — Punjab & Haryana High Court (2011-09-28)
• JASWINDER SINGH MAKKAR v. BALBIR SINGH & ORS. — Punjab & Haryana High Court (2011-09-27)
• (O&M) PUNJAB WAKF BOARD v. STATE OF PUNJAB — Punjab & Haryana High Court (2011-09-23)
• LAKHBIR SINGH v. RAJ KUMARI & ANR — Punjab & Haryana High Court (2011-09-20)
• PANKAJ KANSAL & ORS v. SUDESH KUMAR MAHAJAN & ORS — Punjab & Haryana High Court (2011-09-20)
• M/S A G FOODS LTD v. THE DENA BANK AND ORS — Punjab & Haryana High Court (2011-09-08)
• GURBHEJ SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-09-08)
• GURSHARAN SINGH v. PPSC AND ANR — Punjab & Haryana High Court (2011-09-08)
• M/S NAVDEEP BIOCEUTICALS v. INDIAN OVERSEAS BANK & ANR — Punjab & Haryana High Court (2011-09-07)