HEMANT GUPTA,. TIRATH SINGH THAKUR

92 recorded High Court judgment(s) · 2007–2009

Courts

Disposal nature

Recent judgments

• ELECTRO HOMEOPATHIC DOCTOR'S ASSOCIATION v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-08-10)
• MEWA SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-07-03)
• KARTAR KAUR ETC. v. GURDEEP KAUR ETC. — Punjab & Haryana High Court (2009-07-03)
• SUBHASH CHANDER AWASTHI v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-07-03)
• ASHOK KUMAR AND ANR. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2009-05-29)
• AMANDEEP SINGH AND ANR. v. ELECTION COMMISSIONER OF INDIA AND ORS. — Punjab & Haryana High Court (2009-05-27)
• SWAMI HARI HAR DAS TYAGI v. GOVT. OF PUNJAB & ORS. — Punjab & Haryana High Court (2009-05-05)
• SARDAR SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-05-04)
• SUVINDER SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-05-04)
• M/S AYUSH BHATTEJA VARINDER KUMAR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-05-04)