HEMANT GUPTA,. S. NARANG

164 recorded High Court judgment(s) · 2012–2015

Courts

Disposal nature

Recent judgments

• HARISH KUMAR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-11-06)
• DIAMOND AVENUE GREEN FIELD v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-11-05)
• PRITPAL SINGH v. STATE BANK OF PATIALA AND ORS. — Punjab & Haryana High Court (2015-11-03)
• PUNJAB STATE COOPERATIVE AGRICULTURE DEVELOPMENT BANK LTD CHD v. JANAK SINGH AND ORS — Punjab & Haryana High Court (2015-11-02)
• SOHAN SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-11-02)
• NARINDER KUMAR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-11-02)
• BALJEET SINGH NAYAK v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-10-31)
• SARA ESTATE PVT. LTD. v. UOI & ORS. — Punjab & Haryana High Court (2015-10-31)
• PUNJAB NATIONAL BANK v. ESTATE OFFICE AND ORS — Punjab & Haryana High Court (2015-10-31)
• RAKESH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-10-30)