HEMANT GUPTA,. RITU BAHRI

874 recorded High Court judgment(s) · 1991–2025

Courts

Disposal nature

Recent judgments

• M/S HARBAS PALACE v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2025-01-20)
• M/S JAGTU MAL MURARI LAL v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2025-01-20)
• M/S HAMCO ISPAT LTD. JDR. & ORS. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2017-12-18)
• CHARAN SINGH v. PRESIDING OFFICER INDU. TRIB CUM LAB COURT I GURGAON AND ANR — Punjab & Haryana High Court (2014-05-08)
• SANJEEV BANSAL v. ORIENTAL BANK OF COMMERCE AND ANR. — Punjab & Haryana High Court (2013-08-19)
• M/S B R COTTON FACTORY & ANR v. PUNJAB NATIONAL BANK & ORS — Punjab & Haryana High Court (2013-07-10)
• SADHU SINGH HAMDARD TRUST v. THE ASSTT. COMMISSIONER OF INCOME TAX & ANR — Punjab & Haryana High Court (2013-07-04)
• SADHU SINGH HAMDARD TRUST v. THE ASSISTANT COMMISSIONER OF INCOME TAX & ANR — Punjab & Haryana High Court (2013-07-04)
• SADHU SINGH HAMDARD TRUST v. THE ASSTT. COMMISSIONER OF INCOME TAX & ANR — Punjab & Haryana High Court (2013-07-04)
• SADHU SINGH HAMDARD TRUST v. THE ASSTT. COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2013-07-04)