HEMANT GUPTA,. RAMESH KUMAR DATTA

66 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• M/S BIHAR STATE WAREHOUSING CO v. COMMI.OF INCOME TAX 1 and ANR — Patna High Court (2016-07-19)
• COMMISSIONER OF INCOME TAX and A v. HARSH KOCHAR — Patna High Court (2016-04-28)
• ASHOK KUMAR v. COMMI. OF INCOME TAX 1 and ANR — Patna High Court (2016-04-20)
• Salson Liquor Pvt. Ltd. v. The State Of Bihar and Ors — Patna High Court (2016-03-18)
• M/S TARAN DEVELOPERS PVT. LTD. v. COMMISSIONER OF INCOME TAX andAN — Patna High Court (2016-03-17)
• 1 To Ward-3, Gaya v. Ram Janam Singh — Patna High Court (2016-03-17)
• COMMISSIONER OF INCOME TAX 1 and v. M/S HARSH JEWELLERY — Patna High Court (2016-03-17)
• CHANDRA SEKHAR MAHATO v. STATE OF BIHAR and ORS — Patna High Court (2016-03-17)
• Sushil Kumar Choudhary, v. The State Of Bihar and Ors — Patna High Court (2016-03-17)
• SMT.VEENA SHARMA v. STATE OF BIHAR and ORS — Patna High Court (2016-03-17)