HEMANT GUPTA,. RAJIV NARAIN RAINA

663 recorded High Court judgment(s) · 2008–2017

Courts

Disposal nature

Recent judgments

• RATESH MADAN v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-03-02)
• BHUSHAN KUMAR v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2015-10-29)
• ASHOK KUMAR AND CO. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2013-03-07)
• M/S GOYAL FEEDS PVT. LTD. v. STATE BANK OF PATIALA AND ORS. — Punjab & Haryana High Court (2013-03-06)
• HARPINDER SINGH GILL v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2013-03-06)
• M/S GOYAL TRADING CO. v. STATE BANK OF PATIALA AND ORS. — Punjab & Haryana High Court (2013-03-06)
• M/S OSAKA ALLOY & STEEL P LTD v. CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL & ORS — Punjab & Haryana High Court (2013-03-05)
• BHAGWAN SINGH. v. ADDL. CIVIL JUDGE, REWARI. — Punjab & Haryana High Court (2013-03-04)
• IMPROVEMENT TRUST PATIALA v. DERA BABA NANKI ETC. — Punjab & Haryana High Court (2012-12-21)
• PRITAM SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2012-12-21)