HEMANT GUPTA,. RAJESH BINDAL

28 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• INDIAN OIL CORP. LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-11-07)
• C.I.T. PATIALA v. M/S PB.ST. SMALL INDS. CORP. LTD. — Punjab & Haryana High Court (2008-08-25)
• COMMISSIONER OF INCOME TAX, PATIALA v. PB. ST. SMALL INDUS. CORP. LTD. CHD. — Punjab & Haryana High Court (2008-08-25)
• COMMISSIONER OF CENTRAL EXCISE v. M/S AMAR SINGH AND CO. — Punjab & Haryana High Court (2008-08-22)
• C I T v. ASSISTANT MANAGER, F C I — Punjab & Haryana High Court (2008-08-21)
• COMMR. CENTRAL EXCISE COMMISSIONERATE v. MS GREWAL ENTERPRISES — Punjab & Haryana High Court (2008-08-21)
• COMMR. CENTRAL EXCISE COMMISSIONERATE v. M/S ZETO ENGINEERING PVT. LTD. — Punjab & Haryana High Court (2008-08-21)
• COMMR. OF CENTRAL EXCISE COMMISSIONERATE v. M/S VARDHMAN INDIA PRODUCTS — Punjab & Haryana High Court (2008-08-21)
• M/S MALHOTRA INDUSTRIAL CORP. v. CUSTOMS EXCISE & SERVICE & ORS. — Punjab & Haryana High Court (2008-08-21)
• COMMR. CENTRAL EXCISE COMMR. v. M/S GDB, ENTERPRISES CHD. AND ORS. — Punjab & Haryana High Court (2008-08-21)