HEMANT GUPTA,. NAWAB SINGH

57 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• PRABHNOOR SINGH & ORS. v. BABA FARID UNIVERSITY OF HEALTH SCIENCE, FARIDKOT — Punjab & Haryana High Court (2009-01-30)
• DULI CHAND v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL CUM LABOUR — Punjab & Haryana High Court (2008-12-24)
• STATE OF HARYANA v. RAMESH KUMAR AND ORS. — Punjab & Haryana High Court (2008-12-23)
• EXECUTIVE ENGINEER v. MOHINDER SINGH AND ANR. — Punjab & Haryana High Court (2008-12-23)
• RATTAN CHAND v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2008-12-23)
• CHARANJIT SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-12-23)
• SHIWANI SINGH v. COUNCIL FOR THE INDIAN SCHOOL CERT. EXAM. AND ORS. — Punjab & Haryana High Court (2008-12-22)
• GEETA YADAV v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-12-22)
• ST. BANK OF INDIA v. CENTRAL INFOR. COMMISSION & ANR. — Punjab & Haryana High Court (2008-12-08)
• SUPERINTENDING ENGINEER, PWD AND ORS. v. BHIM SINGH AND ANR. — Punjab & Haryana High Court (2008-12-02)