HEMANT GUPTA,. NAVANITI PRASAD SINGH

51 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• The State Of Bihar and Ors v. Narmdeshwar Sharma and Anr — Patna High Court (2016-03-30)
• Dr. Nawal Prakash Deepak v. The Union Of India and Ors — Patna High Court (2016-03-30)
• Sahara India and Ors v. The State Of Bihar and Ors — Patna High Court (2016-03-09)
• Ram Chandra Yadav v. The State Of Bihar and Ors — Patna High Court (2016-03-09)
• Sujeet Kumar v. The Union Of India and Ors — Patna High Court (2016-03-09)
• Deepak Kumar v. The State Of Bihar and Ors — Patna High Court (2016-03-09)
• Rabindra Nath Dey v. The Union Of India and Ors — Patna High Court (2016-03-04)
• Union Of India and Ors v. Shankar Rai and Ors — Patna High Court (2016-03-04)
• Ram Kumar Yadav v. The Union Of India and Ors — Patna High Court (2016-03-04)
• Swami Vivekanand Inter College v. The State Of Bihar and Ors — Patna High Court (2016-03-04)