HEMANT GUPTA,. MOHINDER PAL

172 recorded High Court judgment(s) · 2002–2012

Courts

Disposal nature

Recent judgments

• RITU v. DAKSHIN HRY. BIJLI VITRAN NIGAM AND ORS. — Punjab & Haryana High Court (2012-11-21)
• IQBAL SINGH AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-06-03)
• UNION OF INDIA AND ORS. v. JAI SINGH — Punjab & Haryana High Court (2008-07-07)
• ASHWANI KUMAR v. NATIONAL TEXTILE CORPN. LTD & ORS. — Punjab & Haryana High Court (2008-07-07)
• ANUPAMA BHARDWAJ v. C.A.T.ET. — Punjab & Haryana High Court (2008-05-30)
• BHAN SINGH GILL AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2008-05-29)
• VINOD BALA v. M.C.DAV COLLEGE — Punjab & Haryana High Court (2008-05-29)
• KANWALJIT KAUR v. GOVT. OF INDIA & ORS. — Punjab & Haryana High Court (2008-05-29)
• MEENAKSHI UPPAL v. SOCIETY FOR PROMOTION OF INFORMATION TEC — Punjab & Haryana High Court (2008-05-27)
• ROHTAS v. HRY. VIDYUT PRASARAN NIGAM LTD. & ORS. — Punjab & Haryana High Court (2008-05-27)