HEMANT GUPTA,. MANJARI NEHRU KAUL

24 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• THE CHILD DEVELOPMENT PROJECT OFFICER C.D.P.O ROHTAK URBAN v. KAMLA AND ANR — Punjab & Haryana High Court (2016-04-25)
• MANOHAR LAL v. PUNJAB ST. COOP. SUPPLY AND MARKETING FED.LIMITED & ANR. — Punjab & Haryana High Court (2015-10-30)
• RAKESH KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-10-30)
• PAKHAR SINGH AND ORS v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2015-10-30)
• SUKHDEV SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-10-16)
• M/S N.G. ALLOYS PVT LTD v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-10-16)
• LOKNITI FOUNDATION v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-10-16)
• M/S K.V. COMMISSION AGENT AND ANR v. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL-II PUNJAB AND ORS — Punjab & Haryana High Court (2015-10-15)
• SHAM SUNDER & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-10-15)
• JARNAIL SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-10-15)