HEMANT GUPTA, KANWALJIT SINGH AHLUWALIA

62 recorded High Court judgment(s) · 2008–2015

Courts

Disposal nature

Recent judgments

• BIRENDER @ BRAHM v. STATE OF HARYANA — Punjab & Haryana High Court (2015-03-12)
• SANJEEV @ SANJU @ KALA & ANR v. STATE OF HARYANA — Punjab & Haryana High Court (2014-12-18)
• HY.STATE v. RAJBIR — Punjab & Haryana High Court (2011-01-12)
• PARAMJIT SINGH @ BHAMBA v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-11-02)
• BHIM LAL v. STATE BANK OF INDIA AND ORS. — Punjab & Haryana High Court (2009-01-29)
• CHANDNI PABBY v. PANJAB UNIVERSITY AND ORS. — Punjab & Haryana High Court (2008-10-01)
• NIDHI AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-09-29)
• KULDIP KAUR AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2008-09-25)
• AJEET SINGH JUDGE v. UOI AND ORS. — Punjab & Haryana High Court (2008-09-25)
• ICICI LOMBARD GENERAL INSUR. CO. LTD. v. IMRAN AND ORS. — Punjab & Haryana High Court (2008-09-24)