HEMANT GUPTA, JORA SINGH

27 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• A.K. MALIK v. LIFE INSURANCE CORPN. OF INDIA AND ORS. — Punjab & Haryana High Court (2010-07-02)
• PARAMJEET SINGH RAI v. U T CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2010-03-04)
• J.M.SINGH v. L.I.C. OF INDIA ETC — Punjab & Haryana High Court (2010-01-08)
• GURMUKH SINGH ETC. v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2010-01-08)
• SHIVAM INFRATECH PVT. LTD. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2009-12-24)
• B.S.N.L. AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-12-23)
• SANJIV KUMAR v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2009-12-23)
• UNION OF INDIA v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-12-23)
• GURBAKSH SINGH AND ORS v. THE COMMISSIONER PATIALA DIVISION PATIALA AND ORS — Punjab & Haryana High Court (2009-12-22)
• SANJEEV KUMAR v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2009-12-22)