HEMANT GUPTA,. JITENDRA CHAUHAN

537 recorded High Court judgment(s) · 2011–2016

Courts

Disposal nature

Recent judgments

• KARAN SINGH GUR & ORS v. BAR COUNCIL OF PUNJAB AND HARYANA ETC — Punjab & Haryana High Court (2016-12-21)
• THE HAEMOPHILIC WELFARE SOCIETY CHD v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2016-12-19)
• SANT LONGOWAL INSTITUTE OF ENGINEERING & TECHNOLOGY LONGOWAL, THROUGH REGISTRAR v. GURTEJ SINGH SAHOTA AND ANR. — Punjab & Haryana High Court (2016-12-09)
• HARJOT SINGH HARIKAY v. BAR COUNCIL OF PUNJAB AND HARYANA & ANR — Punjab & Haryana High Court (2016-11-10)
• SHANTI DEVI v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-08-31)
• MANJIT SINGH NAGI AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-08-31)
• BAL KRISHAN SHARMA AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-08-31)
• DARSHAN KUMAR BHASIN & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-08-31)
• SUBHASH CHANDER AWASTHI AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-08-31)
• BHUPINDER SINGH SANDHU AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-08-31)