HEMANT GUPTA, JASWANT SINGH

178 recorded High Court judgment(s) · 1990–2018

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. TEJINDER SINGH — Punjab & Haryana High Court (2018-09-07)
• DARYA SINGH v. HY.TOURISM COPRN.THROUGH THE M.D — Punjab & Haryana High Court (2014-10-27)
• COURT ON ITS OWN MOTION v. S.P. TYAGI, ADVOCATE, DISTT. COURT SONEPAT — Punjab & Haryana High Court (2012-01-20)
• CIT PATIALA v. JANTA CLKOTHI STORE HOSPITAL R — Punjab & Haryana High Court (2011-10-05)
• BHARAT RICE MILLS v. COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2011-10-05)
• M/S.SOOD BHANNDARI AND CO.COMMISION AGEN v. COMMISSIONER OF INCOME TAX PATIALA — Punjab & Haryana High Court (2011-10-05)
• M/S SADHU RAM HEM RAJ v. COMMISSIONER OF INCOME TAX & ANR. — Punjab & Haryana High Court (2011-10-05)
• M/S.NAND LAL MANOHAR LAL v. COMMISSIONER OF INCOME TAX PATIALA — Punjab & Haryana High Court (2011-10-05)
• M/S SADHU RAM HEM RAJ v. COMMISSIONER OF INCOME TAX & ANR. — Punjab & Haryana High Court (2011-10-05)
• M/S KRISHNA OIL AND FLOUR MILLS v. COMMISSIONER OF INCOME TAX ETC — Punjab & Haryana High Court (2011-10-05)