HEMANT GUPTA,. GURMEET SINGH SANDHAWALIA

299 recorded High Court judgment(s) · 2009–2015

Courts

Disposal nature

Recent judgments

• KITABO DEVI & ANR. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2015-09-10)
• MANJIT SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2012-05-18)
• VED PARKASH AHUJA AND OTHERS v. HUDA AND OTHERS — Punjab & Haryana High Court (2012-03-16)
• SUNITA & ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2012-03-16)
• NEW SPRING DALE PUBLIC SCHOOL v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2012-03-13)
• KAMLESH KUMARI & ORS. v. UNION OF INDIA & ORS. — Punjab & Haryana High Court (2012-03-13)
• SHYAMA BANSAL v. MATA MANSA DEVI SHRINE BOARD — Punjab & Haryana High Court (2012-03-02)
• DHARAMPAL v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2012-02-27)
• JAIBIR SINGH v. STATE OF HRY AND ORS — Punjab & Haryana High Court (2012-02-22)
• RAMVIR SHARMA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2012-02-22)