HEMANT GUPTA,. GIRISH AGNIHOTRI

161 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• MAN SINGH v. CEMENT CORPORATION OF INDIA LTD AND ANR — Punjab & Haryana High Court (2016-05-16)
• JAGDISH CHANDER & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-05-13)
• RAGHUWANS v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2016-05-05)
• BALDEV SINGH AND ORS. v. FINANCIAL COMMISSIOENR (R) HARYANA AND ORS. — Punjab & Haryana High Court (2016-04-29)
• SUDARSHAN KUMAR v. STATE OF HRY. & ORS. — Punjab & Haryana High Court (2016-04-08)
• DALIP SINGH v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2016-04-06)
• RAM MEHAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-03-30)
• INDIABULLS HOUSING FINANCE LTD v. STATE OF PUNJAB TH CHIEF SECRETARY AND ORS — Punjab & Haryana High Court (2016-02-19)
• PUNEET SOOD v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2016-02-19)
• H.C. ARORA v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-02-19)