HEMANT GUPTA,. FATEH DEEP SINGH

403 recorded High Court judgment(s) · 2004–2017

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. D.S. CHHINA, ADVOCATE, DISTT. COURT, JALANDHAR — Punjab & Haryana High Court (2017-11-03)
• RATTAN DEEP SINGH v. STAT EOF PUNJAB — Punjab & Haryana High Court (2016-11-07)
• PARVEEN KUMAR v. STATE BANK OF PATIALA & ANR — Punjab & Haryana High Court (2015-08-27)
• KULVINDER SINGH v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2015-08-27)
• TEJA SINGH & ORS v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2015-08-27)
• TEJ RAM & ANR v. BANK OF MAHARASHTRA & ORS — Punjab & Haryana High Court (2015-08-27)
• PARMAL SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-08-27)
• STATE OF U.T. CHD. v. BABU SINGH — Punjab & Haryana High Court (2015-07-01)
• ANIL KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2014-09-18)
• SURINDER KUMARI v. STATE OF PB.ETC. — Punjab & Haryana High Court (2014-09-11)