HEMANT GUPTA

27 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• Prem Kumar Sharma v. The State Of Bihar and Ors — Patna High Court (2016-09-21)
• Sheo Narayan Gupta v. The State Of Bihar and Ors — Patna High Court (2016-06-30)
• Amrawati Devi v. The State Of Bihar and Ors — Patna High Court (2016-06-22)
• Vijay Kumar Mishra and Anr v. The High Court Of Judicature At Patna and Ors — Patna High Court (2016-05-12)
• Ranjeet Kumar v. The State Of Bihar and Ors — Patna High Court (2016-05-12)
• Raj Kamal v. The High Court Of Judicature At Pantna and Ors — Patna High Court (2016-04-27)
• Madhukar Singh and Ors v. The Union Of India and Ors — Patna High Court (2016-04-27)
• Shashikant Kumar v. The High Court Of Judicature and Anr — Patna High Court (2016-04-27)
• Sharad Chandra Kumar and Ors v. The Union Of India and Ors — Patna High Court (2016-04-27)
• Sripati Thakur v. The State Of Bihar and Ors — Patna High Court (2016-02-11)