HEMANT GUPTA,. DINESH KUMAR SINGH

33 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• Rajan Kumar and Anr v. The State Of Bihar and Ors — Patna High Court (2017-02-08)
• Pankaj Kumar Rai v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
• Subodh Prakash Singh v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
• Humaira Jamali v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
• Shailendra Singh @ Shailendra Kumar Singh v. Dilip Kumar Singh — Patna High Court (2017-01-16)
• Veterans Forum For Transparency In Public Life and Anr v. The State Of Bihar and Ors — Patna High Court (2017-01-16)
• Miss Sandhya Mandal v. The State Of Bihar and Ors — Patna High Court (2017-01-13)
• Shiv Shankar Roy v. The State Of Bihar and Ors — Patna High Court (2017-01-13)
• Ram Khelawan Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2017-01-13)
• Punam Kumari v. The State Of Bihar and Ors — Patna High Court (2017-01-13)