HEMANT GUPTA,. AVNEESH JHINGAN

379 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• SURINDER PAL SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-08-31)
• RAJINDER SINGH & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-08-31)
• BABITA RANI AND ORS v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2016-03-21)
• CHIEF ENGINEER PUNJAB PWD B&R PATIALA & ANR. v. GULLU SINGH & ORS — Punjab & Haryana High Court (2015-12-04)
• CHIEF ENGINEER PUNJAB PWD B& R& ANR v. SUKHDEV SINGH & ORS — Punjab & Haryana High Court (2015-12-04)
• DAYA NAND GARG v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-09-17)
• MANAGING COMMITTEE GHG KHALSA HIGH SCHOOL & ORS v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2015-09-07)
• MANAGING COMMITTEE PUBLIC SR. SEC. SCHOOL SHAHKOT JALANDHAR & ANR v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2015-09-07)
• DAV HIGH SCHOOL, FAZILKA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2015-09-07)
• SURJEET SINGH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-08-03)