HEMANT GUPTA,. AUGUSTINE GEORGE MASIH

210 recorded High Court judgment(s) · 2008–2016

Courts

Disposal nature

Recent judgments

• RAKESH KUMAR v. PB. & HRY. HIGH COURT & ANR — Punjab & Haryana High Court (2016-05-11)
• NAMITA KUMARI v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2016-03-21)
• BALWINDER SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-12-14)
• NON TEACHING EMPLOYEE UNION v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-02-12)
• SUBHASH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-12-22)
• KULDEEP KUMAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2014-12-22)
• VANDANA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-12-22)
• SURINDER PAUL v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-12-03)
• LILA DEVI v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2014-12-03)
• SOHAN SINGH v. PUNJAB STATE ETC. — Punjab & Haryana High Court (2014-12-01)