HEMANT GUPTA,. ARUN PALLI

66 recorded High Court judgment(s) · 2013–2016

Courts

Disposal nature

Recent judgments

• ROHIT MISHRA v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-05-17)
• PHOOLWATI AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-12-14)
• SANOJ DEVI AND ORS v. KARUR VYASA BANK AND ORS — Punjab & Haryana High Court (2015-12-14)
• SUNIL KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-12-14)
• GURNOOR SINGH v. PANJAB UNIVERSITY & ANR — Punjab & Haryana High Court (2015-12-14)
• NATHU RAM DECEASED TH HIS LRS AND ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-14)
• PANKAJ GOEL v. STATE BANK OF INDIA & ORS — Punjab & Haryana High Court (2015-12-14)
• PAWAN v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2015-09-17)
• REKHA AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-08-24)
• MUKESH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2015-08-24)