HEMANT GUPTA,. A.N. JINDAL

579 recorded High Court judgment(s) · 2002–2016

Courts

Disposal nature

Recent judgments

• BATHINDA IMPROVEMENT TRUST v. SATISH KUMAR SINGL AND ORS. — Punjab & Haryana High Court (2016-08-31)
• BATHINDA IMPROVEMENT TRUST v. MADAN LAL AND ORS. — Punjab & Haryana High Court (2016-08-31)
• COMMISSIONER OF INCOME TAX v. M/S MAHAVIR SPINNING MILLS LTD. — Punjab & Haryana High Court (2016-08-11)
• COMMISSIONER OF I.T. (CENTRAL)LTD v. M/S ROCKMAN CYCLES INDS LTD LDH — Punjab & Haryana High Court (2016-07-04)
• C I T v. SUDESH ARORA — Punjab & Haryana High Court (2016-02-01)
• COMMISSIONER OF INCOME TAX v. R K SONI — Punjab & Haryana High Court (2016-01-28)
• C I T v. M/S GYMKHANA CLUB — Punjab & Haryana High Court (2015-11-30)
• MUNICIPAL COMMITTEE NIOKHERI v. PRESIDING OFFICER LABOUR COURT & ANR. — Punjab & Haryana High Court (2015-05-01)
• ANKIT v. STATE OF HARYANA — Punjab & Haryana High Court (2013-01-07)
• KEWAL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-01-07)