HEMANT GUPTA

41 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• Satya Narayan Yadav v. State Of Bihar and Anr — Patna High Court (2016-09-07)
• Pritosh v. The High Court Of Judicature At Patna and Anr — Patna High Court (2016-09-07)
• Roji v. The Bihar Public Service Commission and Ors — Patna High Court (2016-09-07)
• Dinesh Kumar and Ors v. The State Of Bihar and Ors — Patna High Court (2016-09-07)
• Satish Kumar Saha v. The High Court Of Judicature At Patna and Ors — Patna High Court (2016-09-07)
• Bhawesh Kumar Derhgawen v. The State Of Bihar and Ors — Patna High Court (2016-06-30)
• Rakesh Ranjan v. The State Of Bihar and Ors — Patna High Court (2016-05-12)
• Sanjeet Kumar Sinha v. The High Court Of Judicature At Patna and Ors — Patna High Court (2016-05-12)
• Rakesh Kumar v. Krishna Singh and Ors — Patna High Court (2016-04-27)
• The Bihar Public Service Commission and Anr v. Krishna Singh and Ors — Patna High Court (2016-04-27)