LexHEMANT GUPTA
3,947 recorded High Court judgment(s) · 1996–2024
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 3360 |
| Patna High Court | 587 |
Disposal nature
| DISMISSED | 2438 |
| DISPOSED OF | 879 |
| DISPOSED | 257 |
| ALLOWED | 238 |
| WITHDRAWN | 130 |
| D.F.D. FOR NON APPEARANCE | 5 |
Recent judgments
- GAJJAN SINGH AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2024-12-16)
- BALBIR SINGH RATHEE v. SURINA RAJAN & ANR. — Punjab & Haryana High Court (2024-04-29)
- KAMLA v. UMED SINGH ETC. — Punjab & Haryana High Court (2024-04-08)
- (O&M) CHARAN DASS v. RAJ KAMAL CHAUDHARI AND ANR. — Punjab & Haryana High Court (2023-03-10)
- NATIONAL ALUMINIUM COM. LTD. v. SGN TELECOMS LTD. — Punjab & Haryana High Court (2019-05-24)
- Kishori Prasad v. The State Of Bihar and Ors — Patna High Court (2017-03-08)
- ANIL KUMAR SINGH v. THE STATE OF BIHAR and ORS. — Patna High Court (2017-03-08)
- DR. SUBHASH TIWARI v. THE STATE OF BIHAR and ORS — Patna High Court (2017-03-08)
- Pramod Kumar v. The State Of Bihar and Ors — Patna High Court (2017-03-06)
- Gauri Shankar Pandey v. The State Of Bihar and Ors — Patna High Court (2017-03-06)