HEMANT CHANDANGOUDAR

16,266 recorded High Court judgment(s) · 2013–2025

Courts

Karnataka High Court

16266

ALLOWED	7358
DISPOSED	4082
DISMISSED	3509
Partly Allowed	993
Dismissed for Non-Prosecution	172
ALLOWED AND REMANDED	87
Abated	53
Dismissal for Non Compliance of Office Objections	5

THARA v. STATE OF KARNATAKA — Karnataka High Court (2025-12-31)
MOHAMMED NAWAS @ NAWAS BABU v. STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
NAGALINGA D G v. STATE OF KARNATAKA BY — Karnataka High Court (2025-04-29)
MR.RIZWAN PASHA @ MEEJU v. STATE OF KARNATAKA BY — Karnataka High Court (2025-04-29)
MOHAMMED NOWSHAD v. THE STATE OF KARNATAKA, — Karnataka High Court (2025-04-29)
ARUN KUMAR R v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
SMT.SAMINA KHANAM v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
MR. SUNIL STEPHEN D SOUZA v. M/S. ANNAPURNA DEVELOPERS — Karnataka High Court (2025-04-29)
SUKHVINDARSINGH PRITHVISINGH @ PRUDIVI SINGH CHUGH v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
DR S M SHARATH CHANDRA v. STATE OF KARNATAKA — Karnataka High Court (2025-04-29)