HASNAIN MASSODI

42 recorded High Court judgment(s) · 2010–2015

Courts

Disposal nature

Recent judgments

• VIJAY KUMAR v. STATE TH.HOUSING AND URBAN DEPTT. and ORS. — High Court of J&K and Ladakh (2015-01-23)
• SUNNY KUMAR v. STATE TH.SUPDTT.JAIL,REASI AND ANR. — High Court of J&K and Ladakh (2015-01-22)
• SANDEEP SHARMA AND ORS. v. STATE TH.HOME DEPTT.AND ORS. — High Court of J&K and Ladakh (2014-07-15)
• LAL SINGH v. STATE TH.RURAL DEVELOPMENT DEPTT.AND ORS — High Court of J&K and Ladakh (2014-01-31)
• RAJINDER SINGH v. HOME SECTY.TO GOVT.OF INDIA and ORS. — High Court of J&K and Ladakh (2014-01-31)
• PARAMJIT SINGH v. U.O.I. AND ORS. — High Court of J&K and Ladakh (2013-11-29)
• M/S LIBRA BUS SERVICE PVT.LTD. v. STATE TH.TRANSPORT DEPTT.AND ORS. — High Court of J&K and Ladakh (2013-11-14)
• JOGINDER LAL v. UNION OF INDIA TH.ARMY HEAD QTR.AND ORS. — High Court of J&K and Ladakh (2013-11-14)
• BABU RAM v. U.O.I. AND ORS. — High Court of J&K and Ladakh (2013-11-14)
• MOHD.HAYAT v. STATE TH. HOME DEPTT.AND ORS. — High Court of J&K and Ladakh (2013-11-14)