HASNAIN MASSODI

92 recorded High Court judgment(s) · 2010–2014

Courts

Disposal nature

Recent judgments

• MAKHAN SINGH v. AMAR NATH AND ORS. — High Court of J&K and Ladakh (2014-07-10)
• JAMMU DEVELOPMENT AUTHORITY v. RAM SINGH AND ORS. — High Court of J&K and Ladakh (2014-07-10)
• UNION OF INDIA AND ANR. v. GURDAS SINGH — High Court of J&K and Ladakh (2014-07-10)
• UNION OF INDIA AND ANR. v. BHARAT SINGH — High Court of J&K and Ladakh (2014-07-10)
• BUSHAN LAL MAWA v. J AND K TOURISM DEV.CORP. AND ORS. — High Court of J&K and Ladakh (2014-04-30)
• ORIENTAL INSURANCE CO. v. PRABHAWATI — High Court of J&K and Ladakh (2014-04-30)
• RAJESHWARI KATOCH v. UOI.TH.MINISTRY OF INFORMATION AND ORS. — High Court of J&K and Ladakh (2014-02-21)
• RATTAN SINGH v. INDIAN OVERSEAS BANK AND ORS. — High Court of J&K and Ladakh (2014-02-21)
• BHARAT SANCHAR NIGAM LTD.AND ORS. v. SANCHAR NIGAM EXCUTIVES ASSOC.AND ORS — High Court of J&K and Ladakh (2014-01-31)
• A CITIZEN v. STATE OF J AND K TH.C.SECY. — High Court of J&K and Ladakh (2014-01-30)