HASMUKH D. SUTHAR

3,188 recorded High Court judgment(s) · 2023–2026

Courts

Gujarat High Court

3188

38-RULE ABSOLUTE/ALLOWED @ FH	1279
40-WITHDRAWN @ FH	551
47-DISPOSAL IN ANY OTHER MODE FH	469
39-RULE DISCHARGED/DISMISSED @ FH	191
53-ALLOWED / GRANTED @ ADM.STAGE	139
27-WITHDRAWN @ ADM.STAGE	106
26-DISMISSED @ ADM.STAGE	85
44-PARTLY ALLOWED @ FH	82

DILAWAR @LILVARBHAI NAVLABHAI DAMOR (KATARA) v. STATE OF GUJARAT — Gujarat High Court (2026-05-15)
KULDEEP @ KANO JAGUBHAI HUDAD v. STATE OF GUJARAT — Gujarat High Court (2026-05-14)
NATHUJI DHANAJI PARMAR (DARBAR) v. STATE OF GUJARAT — Gujarat High Court (2026-05-14)
AZAZ @ NADIM BHIKHUBHAI RIN BLOCH v. STATE OF GUJARAT — Gujarat High Court (2026-05-14)
JATIN PRAFULBHAI KAKKAD v. STATE OF GUJARAT — Gujarat High Court (2026-05-13)
MOHMMED SALIM MOHARALI SHAIKH v. THE STATE OF GUJARAT — Gujarat High Court (2026-05-13)
PRAKASH VASHRAMBHAI THAKOR v. THE STATE OF GUJARAT — Gujarat High Court (2026-05-13)
AMIT RAJKUMAR YADAV v. THE STATE OF GUJARAT — Gujarat High Court (2026-05-13)
PRAHLADBHAI AJMALBHAI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2026-05-13)
LAMBA TRINATH GAUDA v. THE STATE OF GUJARAT — Gujarat High Court (2026-05-13)